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State of Punjab - Section

Section 6 in The Punjab Thur and Sem Lands (Reclamation) Rules, 1967

6. Publication of the Reclamation Scheme (Section 6(2).

- The reclamation scheme shall be published by affixing copy of the scheme outside the office of the Land Reclamation Officer and by forwarding to the Gram Panchayat the sketch plan containing the name of the village concerned and other relevant information including the land proposed to be reclaimed. The names and headquarters of the officials from whom further details can be obtained shall also be indicated.