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Bombay High Court

Ingram Micro India Pvt Ltd vs Taashee Linux Services Pvt. Ltd on 5 September, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                    Board Sr.No.:-62

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 34390 OF 2022
                       In
COMMERCIAL SUMMARY SUITS STAMP NO. 34388 OF 2022

   Ingram Micro India Pvt Ltd                                ....PETITIONER
              V/S
   Taashee Linux Services Pvt. Ltd.                        ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 5th September, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/09/2023 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 05/09/2023 ::: Downloaded on - 06/09/2023 06:38:24 :::