Bombay High Court
Ingram Micro India Pvt Ltd vs Taashee Linux Services Pvt. Ltd on 5 September, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-62
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 34390 OF 2022
In
COMMERCIAL SUMMARY SUITS STAMP NO. 34388 OF 2022
Ingram Micro India Pvt Ltd ....PETITIONER
V/S
Taashee Linux Services Pvt. Ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 5th September, 2023 P.C. :
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