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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(i) in The University of Rajasthan (Amendment) Act, 1975

(i)in clause (g) for the expression "clerical staff and servants of the university, and to define their duties, emoluments and conditions of service and to provide for the filling up of temporary vacancies in their posts", the expression "and to define their duties, emoluments and conditions of a service" shall be substituted; and