Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(8) in The Service Tax Rules, 1994 (8)[ [ * * * * * *] ] [Omitted (w.e.f. 19.04.2006) by Notification No.11/2006-S. T. dated 19/04/2006.]
