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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(2)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)inspect or examine, or depute an officer to inspect or examine, any department of a Gram Panchayat. or any service work or thing under the control of the Gram Panchayat;