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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in Rajasthan Co-operative Societies Act, 2001

(e)"Chief Executive Officer" means a person, by whatever name called. who subject to the superintendence, control and directions of the committee, is entrusted with the management of the society;