Supreme Court - Daily Orders
M/S. Jay Balaji Jyoti Steels Ltd. vs Commissioner (Appeals), Central ... on 14 September, 2015
Bench: Chief Justice, Shiva Kirti Singh, Amitava Roy
ITEM NO.27 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).16516/2015
(Arising out of impugned final judgment and order dated 24/12/2014
in WPC No. 4896/2014 passed by the High Court of Orissa at Cuttack)
M/S. JAY BALAJI JYOTI STEELS LTD. Petitioner(s)
VERSUS
COMMISSIONER (APPEALS), CENTRAL EXCISE,
CUSTOMS & SERVICE TAX & ANR. Respondent(s)
(with appln. (s) for c/delay in filing and refiling SLP)
Date : 14/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Shibashish Misra, Adv.
For Mr. Ajay Choudhary,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.14 17:51:02 IST Reason: