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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)grants released by the State Government for implementation of the schemes, projects and plans assigned or entrusted to the Council, the nature and extent of utilization;