Section 5(6) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978
(6)In respect of a place where there is no scheduled Bank or a Co-operative Bank, the provision of this section shall apply with such modification as the State Government may by notification specify and the references in this section to Bank shall in that case be construed as references to a Post Office Savings Bank.
