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[Cites 0, Cited by 0] [Section 5A(3)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(3)(a) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988

(a)provide roof top rain water harvesting structure wherever a storage tank or an open well or a bore well is available in the building irrespective of the nature of sub-soil conditions;