Bombay High Court
Sou. Rajashri Sharad Dayma vs Ichalkaranji Municipal Council ... on 11 September, 2018
Author: Sarang Vijaykumar Kotwal
Bench: Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5341 OF 2016
Shri. Shyamsundar Dagadulal Marda And Anr. ....Petitioner
V/S
State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 10878 OF 2014 Shri. Balasaheb Shivgonda Patil ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Urban Development Dept And Ors WITH WRIT PETITION NO. 867 OF 2013 Shri. Bapuso Nana Tikle And Ors ....Petitioner V/S State Of Maharashtra, Through Ministry Of ....Respondent Urban Development And Ors WITH WRIT PETITION NO. 479 OF 2013 Shri. Sachin Janardhan Daivadnya ....Petitioner V/S State Of Maharashtra, Through Ministry Of ....Respondent Urban Development And Ors WITH WRIT PETITION NO. 709 OF 2013 Page 1/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 ::: Shri. Sandeep Kamlakar Palankar And Ors ....Petitioner V/S State Of Maharashtra, Through Ministry Of ....Respondent Urban Development And Ors WITH WRIT PETITION NO. 6701 OF 2012 Pandurang Bhairu Dhondpude & Ors. ....Petitioner V/S State Of Maharashtra Through The Ministry Of ....Respondent Urban Development Dept. & Ors.
WITH WRIT PETITION NO. 6693 OF 2012 Ajit Kumar Dada Kole & Ors. ....Petitioner V/S State Of Maharashtra Through The Ministry Of ....Respondent Urban Development Dept. & Ors.
WITH WRIT PETITION NO. 6097 OF 2013 Sadashiv Baburav Allias Babaso Arekar And Ors ....Petitioner V/S Ichalkaranji Municipal Council, Through Chief ....Respondent Officer And Anr WITH WRIT PETITION NO. 9162 OF 2013 Gajendra Builders, Through Prop. Shri. Baburao ....Petitioner Bhauso Mirajkar V/S Page 2/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 ::: Ichalkaranji Municipal Council, Through Chief ....Respondent Officer And Anr WITH WRIT PETITION NO. 3019 OF 2014 Shri. Manohar Kashinath Bhandare ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 3020 OF 2014 Shivratan Shridhar Zanvar Through Poa Hoder ....Petitioner Shri. Sachin Damodar Nakil V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 3022 OF 2014 Shri. Rajendra Mahadeo Dangare ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 3021 OF 2014 Sanjay Radhesham Oza ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
Page 3/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 :::WITH WRIT PETITION NO. 2987 OF 2014 Shri. Gajanan Haridas Ghatte ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 2988 OF 2014 Shri. Bankatlal Laxminarayan Loya (baheti) ....Petitioner Since Decd Through Lrs.
V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 2989 OF 2014 Shamsundar Bansilal Marda ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 8384 OF 2013 Shri. Chandrakant Champalal Gandhi And Anr ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Urban Development Dept And Ors WITH WRIT PETITION NO. 3428 OF 2014 Page 4/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 ::: Sou. Rajashri Sharad Dayma ....Petitioner V/S Ichalkaranji Municipal Council Through Its ....Respondent Chief Office, Ichalkaranji And Ors.
WITH WRIT PETITION NO. 9935 OF 2014 Shri. Ramesh Baburao Kanoje ....Petitioner V/S Ichalkaranji Municipal Council, Through Chief ....Respondent Officer And Anr WITH WRIT PETITION NO. 9936 OF 2014 Shri. Dattatraya Sambhaji Kanoje ....Petitioner V/S Ichalkaranji Municipal Council, Through Chief ....Respondent Officer And Anr WITH WRIT PETITION NO. 9937 OF 2014 Shri. Mahesh Baburao Kanoje ....Petitioner V/S Ichalkaranji Municipal Council, Through Chief ....Respondent Officer And Anr WITH WRIT PETITION NO. 9938 OF 2014 Shri. Umesh Baburao Kanoje ....Petitioner V/S Ichalkaranji Municipal Council, Through Chief Page 5/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 ::: Officer And Anr WITH WRIT PETITION NO. 222 OF 2015 Shri. Dattatraya Sambhaji Kanoje And Ors ....Petitioner V/S The State Of Maharashtra Through Its Urban ....Respondent Development Dept. And Ors WITH WRIT PETITION NO. 3515 OF 2016 Shri. Arunkumar Madhavprasad Goyanka ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2844 OF 2016 Shri. Sachin Ramchandra Patane ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4010 OF 2016 Shri. Dhanaraj Rambhau Jadhav ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4547 OF 2016 Shri. Bhikulal Dagadulal Marda ....Respondent ....Petitioner Page 6/7 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:10:58 ::: V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11713 OF 2016 Shri. Babasaheb Bapuso Mali ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent Shri Rahul V. Shinde i/by Sanjay Kshirsagar For Petitioner Akshay Prakash Shinde R.no. 3 Ms. R.A. Salunkhe AGP for State R.no. 1 And 2 Shri Tejppal Ingle,Adv. for R.No.2 in W.P.No.479/2013,709/2013, 867/2013, 6097/2013, 6701/2012, 9162/2013 and in R.No.4 in W.P. 10878/2014 Ms. R.A. Salunkhe, AGP for State in all matters.
CORAM : SHANTANU S. KEMKAR & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 11th September, 2018 P.C. :
At the request of learned advocate for the petitioners, Stand over to 17/09/2018.
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