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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(l) in The Bihar Public Irrigation and Drainage Works Act, 1947

(l)to prescribe the manner in which a notification issued under subsection (1) of Section 22 shall be published and the period for which it shall be published under sub-section (2) of the said Section;