Section 9(3)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(d)expertise and experience of the Indian party in the same or related line of activity of the Joint Venture or Wholly Owned Subsidiary outside India.

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Union of India - Subsection

Section 9(3)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004