Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] State of Punjab - Subsection Section 153(4) in The Punjab Motor Vehicles Rules, 1989 (4)There shall be adequate ventilation for both passengers and the drivers without the necessity for opening any main window or wind screen.
