Supreme Court - Daily Orders
Dr. (Mrs.) Manjeet Kaur Monga Through ... vs K.L Suneja on 29 April, 2019
Bench: R. Banumathi, R. Subhash Reddy
ITEM NO.23 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 12349/2019
(Arising out of impugned final judgment and order dated 19-12-2018
in TRANSFER ORIGINAL PETITION(AT)(MRTP) No. 5/2017 passed by the
National Company Law Apellate Tribunal)
DR. (MRS.) MANJEET KAUR MONGA
THROUGH HER LEGAL REPRESENTATIVES Petitioner(s)
VERSUS
K.L SUNEJA & ORS. Respondent(s)
(FOR ADMISSION and IA No.66767/2019-CONDONATION OF DELAY IN FILING
APPEAL)
Date : 29-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Piyush Singh,Adv.
Mr. Aditya P.,Adv.
Mr. Sumbul Ismail,Adv.
Mr. Akshay Srivasta,Adv.
Mr. Rajesh Kumar,Adv.
Mr. Gaurav Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We have heard Mr. Piyush Singh, learned counsel appearing for the appellants.
Leave granted.
Tag along with Civil Appeal NO.1401 of 2019.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2019.04.30 18:33:26 IST Reason:(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER