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Supreme Court - Daily Orders

Dr. (Mrs.) Manjeet Kaur Monga Through ... vs K.L Suneja on 29 April, 2019

Bench: R. Banumathi, R. Subhash Reddy

     ITEM NO.23                                  COURT NO.7                  SECTION XVII

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                                   CIVIL APPEAL Diary No(s). 12349/2019

     (Arising out of impugned final judgment and order dated 19-12-2018
     in TRANSFER ORIGINAL PETITION(AT)(MRTP) No. 5/2017 passed by the
     National Company Law Apellate Tribunal)

     DR. (MRS.) MANJEET KAUR MONGA
     THROUGH HER LEGAL REPRESENTATIVES                                        Petitioner(s)

                                                          VERSUS

     K.L SUNEJA & ORS.                                                        Respondent(s)

     (FOR ADMISSION and IA No.66767/2019-CONDONATION OF DELAY IN FILING
     APPEAL)

     Date : 29-04-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Petitioner(s)                    Mr.   Piyush   Singh,Adv.
                                          Mr.   Aditya   P.,Adv.
                                          Mr.   Sumbul   Ismail,Adv.
                                          Mr.   Akshay   Srivasta,Adv.
                                          Mr.   Rajesh   Kumar,Adv.
                                          Mr.   Gaurav   Goel, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

We have heard Mr. Piyush Singh, learned counsel appearing for the appellants.

Leave granted.

Tag along with Civil Appeal NO.1401 of 2019.

Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2019.04.30 18:33:26 IST Reason:

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER