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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(vii) in Orissa Advocate's Welfare Fund Rules, 1986

(vii)The Welfare Fund Committee shall also consider the applications twice a year and sanction the appropriate grant not exceeding Rs. 5,000/- to the Bar Associations affiliated under it for development of library. However, the Welfare Committee may in its discretion ask the Bar Association receiving the grant to provide a matching contribution not exceeding an equal amount.