Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(1) in The Punjab Town Improvement Act, 1922 (1)A scheme under this Act may combine one or more types of scheme or any special features thereof.
