Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(8) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 (8)The purchasing officer shall give his decision regarding acceptance or rejection of the supplies within, at the most, a week of the receipt of supply.
