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State of Bihar - Section

Section 10 in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015

10. Applicability of Other Charges.

- The rooftop solar system under net metering arrangement, whether self-owned or third party owned installed on eligible consumer premises, shall be exempted from banking and wheeling charges and cross subsidy surcharge. Eligible consumer availing net metering facility cannot avail banking facility.Provided that banking shall be as per the BERC (Terms and conditions for determination of Tariff for solar energy sources) (3rd amendment) Regulations, 2014.