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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(1)The Eamcet shall be conducted by a Convenor, appointed by the competent authority and shall be held on such date and centers as may be specified by the State Council in consultation with the EAMCET Committee.