Central Administrative Tribunal - Delhi
Shri Sudershan Kumar vs New Delhi Municipal Council & Anr on 13 January, 2014
CENTRAL ADMINISTRATIVE TRIBUNAL PRINCIPAL BENCH, NEW DELHI OA 549/2014 MA 461/2014 This the 13th day of February, 2014 Honble Shri Sudhir Kumar, Member (A) Honble Shri V.Ajay Kumar, Member (J) 1. Shri Sudershan Kumar S/o Shri M.R.Bhardwaj, R/o V.P.O. Mundhela Kalan, New Delhi-93. 2. Shri Narayan Kumar S/o Late Shri Shiv Charan, R/o Q.No.3, N.P.Girls Senior Secondary School, Gole Market, New Delhi-01. Applicants. (By Advocate: Shri M.K.Bhardwaj for Shri Manjit Singh) Versus New Delhi Municipal Council & Anr., through 1. The Chairman New Delhi Municipal Council, Palika Kendra, Sansad Marg, New Delhi-01. 2. Secretary, New Delhi Municipal Council, Palika Kendra, Sansad Marg, New Delhi-01. 3. Director (Personal) New Delhi Municipal Council, Palika Kendra, Sansad Marg, New Delhi-01. Respondents. ORDER (ORAL) Mr.Sudhir Kumar, Member (A):
Learned counsel for the applicants seeks permission to withdraw the OA with liberty to re-file another OA since, according to him, there have been errors in drafting the OA. Permission is granted. The OA is dismissed as withdrawn.
(V.Ajay Kumar) (Sudhir Kumar) Member (J) Member (A) /kdr/