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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Mizoram - Subsection

Section 41(2)(h) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(h)The payment of any expenses incurred by the University in carrying out the provisions of this Act and the Statutes or the Rules made thereunder;