Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 12 in The Mizoram Excise Act, 1973

12. Passes for import, export or transport.

- No intoxicant, exceeding such quantity as the Administrator may by notification, specify either generally for the whole of the territory to which this Act applies or for any local area comprised therein, shall be imported, exported or transported, except under a pass issued under the provisions of the next following section.