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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1) in Gujarat Elementary Education Rules, 2010

(1)The Education Committee shall ordinarily meet once in two months for the transaction of its business, but the Chairman may, whenever he thinks, fit, and shall, upon a written request of not less than one third of the whole number of members of the Education Committee and on a date not later than fifteen days the receipt of such request, call a special meeting.