Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 3 in The Married Women's Property Act, 1874 3. Commencement .-[ Repealed by the Repealing Act , 1876 (12 of 1876), section 1 and Schedule ]. II-MARRIED WOMEN'S WAGES AND EARNINGS
