Section 32(1)(c) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(c)determine compensation to be paid by the hissedars in respect of the resumed portion of his holding under sub-section (5) of Section 26.

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