Delhi High Court - Orders
Jindal Steel And Power Limited vs Deputy Director, Directorate Of ... on 4 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4604/2022 & CM APPL. 13790/2022 (Stay)
JINDAL STEEL AND POWER LIMITED ..... Petitioner
Through: Ms.Prerna Mehta, Mr.Gurpreet S.
Parwanda, Mr.Hemant Shah,
Ms.Priya Singh, Ms.Ekta Gupta and
Mr.Akshay Rana, Advs.
versus
DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT,
DELHI ZONE -II, NEW DELHI AND ANR. ..... Respondents
Through: Mr.Zoheb Hossain, Adv. for ED with
Mr.Vivek Gurnani, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 04.05.2022 Learned counsel appearing for the petitioner is granted four weeks' time to file rejoinder.
Interim order(s) accorded earlier to continue till the next date fixed. List again on 28.11.2022.
YASHWANT VARMA, J.
MAY 4, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:06.05.2022 11:31:35