Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(5) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963 (5)[inksUufr e.My dh cSBd ftyk eq[;ky; ij fLFkr uxjifj"[email protected] ds eq[;ky; ds vFkok v/;{k ds funsZ'kkuqlkj funs'kky;] LFkkuh; fudk; foHkkx] jktLFkku t;iqj ,oa mlds v/khuLFk {ks=h; dk;kZy;ksa ij dh tkosxhA]
