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State of Rajasthan - Section

Section 17 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

17. Repeal and Saving.

- All rules and orders in relation to matters covered by these rules and in force immediately before commencement of these rules are hereby repealed:Provided that any action taken under the rules and/or orders, so repealed, shall be deemed to have been taken under the provisions of these rules.