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State of Madhya Pradesh - Section

Section 2 in The M.P. Registration of Births and Death Rules, 1999

2. Definitions.

- In these rules, unless the context otherwise requires :-
(a)"Act" means the Registration of Births and Deaths Act, 1969 (No. 18 of 1969);
(b)"Form" means a Form appended to these rules; and
(c)"Section" means a Section of the Act.