Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in The Orissa Electricity (Duty) Act, 1961 (e)"licensee" means any person licensed under Part II of the Indian Electricity Act, 1910, to supply energy [* * *] [Omitted vide Orissa Act No. 9 of 1986.];
