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State of Telangana - Section

Section 4 in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

4. Selection Procedure.

- i. KNR University of Health Sciences will issue the notification for preparation of state NEET based merit list, and schedule of admission process i.e., submission of online application among the eligible NEET qualified candidates, verification of certificate and web based counseling.ii. Candidates have to attend with all original certificates and copies of other documents in person accompanied by Father/Mother/Guardian for verification of certificates to the respective counseling center notified by the university on the specified dates only. Proxies are not permitted. Custodian certificate is not allowed.iii. After completion of verification of Original Certificates, university will prepare final merit list with eligible candidates among those who attended for verification as per the eligibility. KNR university will issue notification through leading daily news papers and University web-site for exercising options by the eligible candidates notified by the University for admission in to MBBS/BDS Course. All further notifications for filling-up of vacant seats and selection list will be issued through university web-site only and no notification will be issued through daily news paper. However University is directed to issue press release besides university web-notification.iv. Candidates are permitted to exercise web option for each round of Counseling separately. While submitting the options, candidates have to give options for the course and the college in which they are interested. Candidates are not supposed to give option to the course and college for which they are not interested. There is no limitation for options. If the candidate is allotted seat, he/she has to report for admission without fail. If the candidate has not reported, he/she will not be considered for allotment of seat for subsequent rounds of counseling/web-based allotments. In other words the candidate will not be considered for further counseling for that academic year admission.v. If the candidate is admitted in the course as per his option, in the 1st counseling his options will be considered for admission in all subsequent counselings. Whenever his next option is considered, he/she will for ego the seat allotted in previous round of counseling in which he is admitted. Whenever his next option is considered and a seat is allotted his/her previous admission will be cancelled automatically and filled up in the same round. If the candidate does not report at the allotted college of subsequent round he will lose the seat and will not be considered for next round.vi. Therefore candidates and parents are advised to take care while submitting web- based options.vii. KNR University will issue all subsequent notifications through university web-site only. Therefore the parents and candidates are informed to watch the university web-site till closure of admissions.viii. As per the G.O. Ms. No. 42, the unreserved seats will be filled first and then the local seats.ix. Both local and non-local candidates are eligible for un-reserved seats.x. First all the OC seats in MBBS/BDS in all the colleges shall be filled and then the reserved category seats shall be filled.xi. A reserved category candidate selected under OC in a college in a course (MBBS/BDS) shall be permitted to slide into the same course to another college. The seat vacated shall be filled with the candidate of the same reserved category.xii. A reserved category candidate selected under OC in a college in a course shall be permitted to slide into another course( BDS to MBBS or MBBS to BDS) The seat vacated shall be filled with the OC candidate in the subsequent counseling treating the seat as OC.xiii. A reserved category candidate selected under OC and does not join the course, the said vacancy shall be treated as OC and shall be filled in the subsequent counseling.xiv. A reserved category candidate selected under OC and slides into a category seat in another college and does not join in the course, the seat vacant under OC category shall be treated as OC and the category into which he has slided not joined shall be treated as respective category seat in the subsequent counseling.xv. Where a reserved category candidate slides to another college such seat vacated shall be filled by another reserved candidate of the same category.xvi. Provisional Selection shall be made by the selection committee constituted by the KNR University of Health Sciences. The selection intimation shall be issued specifying the date by which the candidate has to report to the respective college.xvii. The selection committee shall display the allocation of seats category wise and college wise on the University website after each round of web based counseling. Vacant seats available will be notified on University website before each round of counseling.a. The selected candidate shall submit the original certificates at the college by following due procedure notified by the University.'The candidates shall submit required bond and shall pay the college fees at their respective colleges on or before the date fixed for the same.The candidates who are selected and admitted to MBBS/BDS courses are not permitted to withdraw from the course after issue of notification for final round of web-based counseling by the University.The candidates who are selected for admission into MBBS/BDS courses including slided candidates (candidates who have joined in the previous round of counseling) have to report for admission without fail. Otherwise all these said such candidates will be debarred for three years for admission into MBBS/BDS Course in the state of Telangana besides payment of Rs. 3,00,000-00 (Rupees Three laksh only) towards forfeiture of bond.b. If a candidate after choosing the MBBS/BDS Course fails to pay the fees or after paying the fees fails to submit the bond, the selection of such candidate stands canceled automatically.c. Any person who obstructs the proceedings of the counseling or otherwise misbehaves or causes disturbance at the selection committee meetings or counseling centre and obstructs or causes obstruction to its peaceful functioning shall be liable for such disciplinary action as may be taken by the University.xviii. Vacancies after the 1st counseling shall be filled by another web based counseling on the date notified by the University in website of the University.xix. The selection committee shall have power to review the provisional selection in case of any errors, mis-representation, fraud or gross injustice. In all matters relating to the selections and admissions, the decision of the selection committee shall be final and binding on the candidates and selections cannot be questioned after closure of admissions.xx. Conversion Procedure: Procedure of conversion for filling up of left over category seats under web based counseling.