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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(8) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(8)Superintendent may at his discretion grant interviews or allow the despatch or receipt of letters as short intervals than those provided in sub-rule (4) inspite of the inmates' misconduct, if he considers that special or urgent grounds exist for such concession.