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Union of India - Section

Section 24 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

24. Recognition of medical qualifications granted by Institute.

- Notwithstanding anything contained in the Indian Medical Council Act, 1956 the Dentist Act, 1948, the Indian Nursing Council Act, 1947, the medical degrees and diplomas, dental degrees and nursing degrees granted by the Institute under this Act shall be recognised medical qualifications for the purposes of the Acts aforesaid and shall be deemed to be included in the Schedules to the respective Acts.