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[Cites 0, Cited by 1] [Section 74(1)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1)(d) in The Mental Healthcare Act, 2017

(d)two members who shall be persons with mental illness or care-givers or persons representing organisations of persons with mental illness or care-givers or non-governmental organisations working in the field of mental health.