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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(1)(a) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973

(a)All rules made under this Act shall be published in the Official Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.