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State of Tamilnadu - Section

Section 9 in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

9.

- [***] [Section 9 (as amended by Tamil Nadu Act XXXIV of 1954) and the heading thereto were omitted by section 13(c) of the Tamil Nadu Estates (Supplementary) Act, 1956 (Tamil Nadu Act XXX of 1956), which came into force on the 3rd August 1957.]Date of Creation of Under-Tenure Estate