Patna High Court - Orders
Smt. Ekta Devi vs Bijay Kumar Kyal on 12 May, 2015
Author: V.N. Sinha
Bench: V.N. Sinha, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.67 of 2013
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Smt. Ekta Devi Kyal
.... .... Appellant/s
Versus
Bijay Kumar Kyal
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V.N. SINHA
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE V.N. SINHA)
7 12-05-2015Parties are present. It is agreed by them that the matter be placed in Chambers on 19.05.2015 at 10:00 A.M. when they shall again appear along with Devyanshi. Time in the meanwhile shall be utilized by the respondent to persuade Devyanshi to stay with the appellant-mother for at least one week during coming summer vacation. It is also agreed by the respondent and Devyanshi that Devyanshi shall speak to her mother-appellant every evening through mobile No. 9434002995.
Put up on 19.05.2015 at 10:00 A.M. in Chambers.
(V.N. Sinha, J.) (Nilu Agrawal, J.) Arjun/-
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