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Patna High Court - Orders

Smt. Ekta Devi vs Bijay Kumar Kyal on 12 May, 2015

Author: V.N. Sinha

Bench: V.N. Sinha, Nilu Agrawal

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Miscellaneous Appeal No.67 of 2013
                   ======================================================
                   Smt. Ekta Devi Kyal
                                                                       .... .... Appellant/s
                                                    Versus
                   Bijay Kumar Kyal
                                                                      .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s     :   Mr.
                   For the Respondent/s      : Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE V.N. SINHA
                             and
                             HONOURABLE JUSTICE SMT. NILU AGRAWAL
                   ORAL ORDER
                   (Per: HONOURABLE MR. JUSTICE V.N. SINHA)

7     12-05-2015

Parties are present. It is agreed by them that the matter be placed in Chambers on 19.05.2015 at 10:00 A.M. when they shall again appear along with Devyanshi. Time in the meanwhile shall be utilized by the respondent to persuade Devyanshi to stay with the appellant-mother for at least one week during coming summer vacation. It is also agreed by the respondent and Devyanshi that Devyanshi shall speak to her mother-appellant every evening through mobile No. 9434002995.

Put up on 19.05.2015 at 10:00 A.M. in Chambers.

(V.N. Sinha, J.) (Nilu Agrawal, J.) Arjun/-

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