Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Public Trust Act, 1959

(1)The Assistant Commissioner shall be incharge of the registration of all public trusts, the principal' offices or the principal places of business of which as declared in the application under Sub-section (1) of Section 17, are situate within the local limits of the area of his jurisdiction.