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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(j) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(j)Written matter consisting of summary of land main proposals and such descriptive matter as the authority may consider necessary to illustrate or explain the proposals indicated by maps, charts, diagrams and other documents.