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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)The projections of cupboard and shelves may be permitted and would be exempted from covered area calculation. Such projection shall project up to 0.75 metre in the setback for residential buildings provided the width of such cupboard or shelves does not exceed 2.0 metres and there is not more than one such cupboard or shelf in each room.