Bombay High Court
Ambojini Property Developers Pvt. Ltd. ... vs Ask Investment Managers Pvt. Ltd. And ... on 7 November, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Seema 39. CARBP 705 of 2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 705 OF 2018
WITH
NOTICE OF MOTION NO. 1536 Of 2018
IN
COMMERCIAL ARBITRATION PETITION NO. 705 OF 2018
Ambojini Property Developers Pvt. Ltd. & 3 ...Petitioners
Ors.
Versus
ASK Investment Managers Pvt. Ltd & Anr. ...Respondents
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Mr. Prasad Sawant i/b Jayakar & Partners - Advocate for the
petitioner.
Mr. Chirag Kamdar a/w Ms. Disha Sheth i/b Wadia Gandhy -
Advocate for the respondent no. 1.
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CORAM : DAMA SESHADRI NAIDU, J.
DATE : 7th NOVEMBER 2019. P.C. :
The respondents' counsel informs the Court that there is another petition pending. It arises out of the same award. According to him, the parties are taking steps to represent before the Hon'ble the Chief Justice to have these two matters clubbed.
Post the matter on 21.11.2019.
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