Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323] [Entire Act] State of Jharkhand - Subsection Section 323(6) in Bihar Education Code, 1961 (6)Every teacher including Headmaster/Principal shall be required to enter into an agreement with the Managing Committee on an approved form.
