Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11MAA] [Entire Act] Union of India - Subsection Section 11MAA(2) in Income Tax Rules, 1962 (2)The report referred to in sub-rule (1) shall be furnished to the National Committee before the expiry of three months from the end of the financial year.