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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(xxv) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(xxv)to enter and inspect physical facilities, raw materials, finished products, records of all aquaculture production, processing and distribution and sales units;