Delhi High Court - Orders
Zomato Limited vs Assistant Commissioner Of Income Tax ... on 29 January, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14586/2024
ZOMATO LIMITED .....Petitioner
Through: Mr. Deepesh Jain, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1)
NEW DELHI & ORS. .....Respondents
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar and Mr. Rishab
Nangia, Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 29.01.2025 List on 27.03.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JANUARY 29, 2025 "shailendra"
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