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State of Chattisgarh - Section

Section 22 in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

22. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the State Government or any officer or person for anything which is done in good faith or intended to be done in pursuance of this Act or any rules made thereunder.