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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(2)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)Obtain signature or thumb-impression of each such building worker against entries relating to him on the register of wages or muster roll-cum-wages register as the case may be and such entries shall be authenticated by the employer or his authorized representative.