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State of Andhra Pradesh - Section

Section 44 in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

44. Certain rules not affected

Nothing in rule 38 and no provision of a permission granted under rule 37 or of a licence granted under rule 41 shall affect the operation of rules 3, 4, 5, 6, 7, 8 and 9.