Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Kuldeep Singh Rana And Others vs State Of Punjab And Others on 20 February, 2025

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Vikas Suri

                              Neutral Citation No:=2025:PHHC:025433-DB




           In the High Court of Punjab and Haryana at Chandigarh

                                            CWP No. 14573 of 2019 (O&M)
                                            Reserved on: 21.1.2025
                                            Date of Decision: 20.2.2025

Kuldeep Singh Rana and others                                ......Petitioners


                                          Versus

State of Punjab and others                                  .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE VIKAS SURI

Argued by: Mr. Kanwaljit Singh, Sr. Advocate with
           Ms. Promila Nain, Advocate for the petitioners.

              Mr. Maninder Singh, Sr. DAG, Punjab.

              Ms. Munisha Gandhi, Sr. Advocate with
              Ms. Sachit Katoch, Advocate,
              Mr. Vikas Chatrath, Advocate &
              Mr. Preet Agroa, Advocate,
              for the respondent-PSIEC.
                          ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in CWP No. 12959 of 2011 titled as 'Rajiv Kumar versus Punjab Small Industries and Export Corporation Limited and others'.

(SURESHWAR THAKUR) JUDGE (VIKAS SURI) JUDGE February 20, 2025 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 23-02-2025 00:09:46 :::