Punjab-Haryana High Court
Kuldeep Singh Rana And Others vs State Of Punjab And Others on 20 February, 2025
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Vikas Suri
Neutral Citation No:=2025:PHHC:025433-DB
In the High Court of Punjab and Haryana at Chandigarh
CWP No. 14573 of 2019 (O&M)
Reserved on: 21.1.2025
Date of Decision: 20.2.2025
Kuldeep Singh Rana and others ......Petitioners
Versus
State of Punjab and others .....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE VIKAS SURI
Argued by: Mr. Kanwaljit Singh, Sr. Advocate with
Ms. Promila Nain, Advocate for the petitioners.
Mr. Maninder Singh, Sr. DAG, Punjab.
Ms. Munisha Gandhi, Sr. Advocate with
Ms. Sachit Katoch, Advocate,
Mr. Vikas Chatrath, Advocate &
Mr. Preet Agroa, Advocate,
for the respondent-PSIEC.
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SURESHWAR THAKUR, J.
For orders, see detailed judgment of even date, passed in CWP No. 12959 of 2011 titled as 'Rajiv Kumar versus Punjab Small Industries and Export Corporation Limited and others'.
(SURESHWAR THAKUR) JUDGE (VIKAS SURI) JUDGE February 20, 2025 Gurpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 23-02-2025 00:09:46 :::